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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(1)(c) in Nagpur Improvement Trust Act, 1936

(c)the place at which particulars of the scheme, a map of the area comprised in the scheme, and a statement of the land which it is proposed to acquire and the land in regard to which it is proposed to recover a betterment contribution, may be seen at reasonable hours.