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Union of India - Section

Section 6 in The Registration And Other Related Laws (Amendment) Act, 2001

6. Amendment of section 49.-

In section 49 of the Registration Act, in the proviso, the words, figures and letter" or as evidence of part performance of a contract for the purposes of section 53A of the Transfer of Property Act, 1882 (4 od 1882 .)," shall be omitted.