Section 7(3)(iii) in The Foreigners Order, 1948

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(iii) in The Foreigners Order, 1948

(iii)[ shall, unless the period indicated in the permit is extended by the Central Government, depart from India before the expiry of the said period; and at the time of the foreigners departure from India the permit shall be surrendered by him to the Registration Officer having jurisdiction at the place from which he departs.)]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 7(3)(iii) in The Foreigners Order, 1948