Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Greater Bengaluru City Corporation - Section 25(a) in Bangalore Mahanagara Palike Building Bye-laws 2003 (a)Every Residential / Commercial premises should provide an access path for leading copper / optical fibre cable to the building from outside the compound to the building:
