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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(3)Words and expressions used herein and not defined but defined in the Jammu and Kashmir State Vigilance Commission Act, 2011, shall have, the meanings, respectively, assigned to them in that Act.