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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The Tobacco Board Act, 1975

(1)The Board shall maintain proper accounts and other relevant records and prepare an annual statement of accounts, including the [income and expenditure account] [Substituted by Section 9, ibid. (w.e.f. 1.12.1985) ] and the balance-sheet in such form as may be prescribed by the Central Government in consultation with the Comptroller and Auditor-General of India.