Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(2)(d) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (d)the marks required for passing in any subject and at the annual examination as a whole, and for exemption, credit and distinction in any subject;