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[Cites 0, Cited by 1] [Section 39(2)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2)(o) in Andhra Pradesh General Sales Tax Act, 1957

(o)the assessment and recovery of tax under this Act in respect of a business which is discontinued or the ownership of which has changed or in respect of a business of a deceased person;