Section 19(1)(a) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(a)whose name is entered as land owner in the village land records or is a tenant as per the State's respective Land Reforms Act ;

Legal Document View