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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(q) in Tamil Nadu Local Fund Audit Rules, 2016

(q)"Special Audit" means an audit or re-audit of a particular transaction or all the transactions of an account or Scheme requiring thorough examination, of a local authority or local fund for a financial year or part thereof or for a period already covered by audit or such period as may be specified by the Director or by the Government;