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[Cites 0, Cited by 0] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(4) in The Delhi Metro Airport Express Line, General Rules, 2010

(4)The permit to work shall be issued by any competent traction distribution official not lower in rank than a senior lineman pertaining to the section concerned, subject to prior sanction of traction power controller.