Jammu & Kashmir High Court - Srinagar Bench
Abdul Ahad Shera And Ors vs State Of J&K And Ors on 15 April, 2021
Bench: Ali Mohammad Magrey, Vinod Chatterji Koul
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
Suppl list
Sr. No.214
LPAOW 35/2017
IA (01/2017) 02/2017
CM (6427/2020) CM (6428/2020)
c/w CCP(D) 16/2020
Abdul Ahad Shera and ors
....Petitioner(s)
Through Mr. J.H.Reshi, Adv.
V/S
State of J&K and ors.
.... Respondent(s)
Through Mr. M.A.Chashoo, AAG
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge
Hon'ble Mr. Justice Vinod Chatterji Koul, Judge
ORDER
15.04.2021 List for consideration on 17.05.2021 in the supplementary cause list. Interim direction to continue till next date of hearing before the Bench.
(Vinod Chatterji Koul) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
15.04.2021
Gh. Nabi Secy
GH NABI MALIK
2021.04.15 03:29
I attest to the accuracy and
integrity of this document