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Jammu & Kashmir High Court - Srinagar Bench

Abdul Ahad Shera And Ors vs State Of J&K And Ors on 15 April, 2021

Bench: Ali Mohammad Magrey, Vinod Chatterji Koul

                               IN THE HIGH COURT OF JAMMU AND KASHMIR
                                             AT SRINAGAR
             Suppl list

            Sr. No.214

                                                  LPAOW 35/2017
                                                IA (01/2017) 02/2017
                                           CM (6427/2020) CM (6428/2020)
                                                c/w CCP(D) 16/2020

       Abdul Ahad Shera and ors
                                                                                     ....Petitioner(s)
                                 Through     Mr. J.H.Reshi, Adv.
                                                          V/S
       State of J&K and ors.
                                                                                   .... Respondent(s)
                                  Through      Mr. M.A.Chashoo, AAG


       CORAM:
                 Hon'ble Mr. Justice Ali Mohammad Magrey, Judge
                 Hon'ble Mr. Justice Vinod Chatterji Koul, Judge

                                                       ORDER

15.04.2021 List for consideration on 17.05.2021 in the supplementary cause list. Interim direction to continue till next date of hearing before the Bench.





                                      (Vinod Chatterji Koul)          (Ali Mohammad Magrey)
                                             Judge                                Judge
       SRINAGAR
       15.04.2021
       Gh. Nabi Secy




GH NABI MALIK
2021.04.15 03:29
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