Punjab-Haryana High Court
Anil Bansal vs State Of Haryana And Others on 4 December, 2012
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.23643 of 2012
Date of Decision: 04.12.2012
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Anil Bansal
. . .Petitioner
Versus
State of Haryana and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.Shailander Mohan, Advocate, for the petitioner.
Mr.B.S. Rana, Addl. A.G. Haryana.
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A.K. SIKRI, C.J. (ORAL)
For detailed order, see order of even date passed in CWP No.22614 of 2012 titled as "Suman Bala Vs. State of Haryana and others".
(A.K. SIKRI) CHIEF JUSTICE (RAKESH KUMAR JAIN) DECEMBER 04, 2012 JUDGE Vivek