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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(2)Each Grade mentioned in sub-rule (2) above shall form an independent cadre and members of any cadre shall have no claim for appointment in a higher cadre except in accordance with the provisions of these rules.