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[Cites 0, Cited by 0] [Section 187(2)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(2)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)if it is day and he has clear view of line ahead, proceed very cautiously at such speed as will enable him to stop short of any obstruction;