Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(ii) in Nagarjuna Sagar Project (Acquisition of Land) Act, 1956

(ii)the compensation which in his opinion should be allowed for the land; and