Rajasthan High Court - Jaipur
Smt Matka Devi W/O Ramkesh Meena vs State Of Rajasthan on 5 March, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18376/2019
Smt Matka Devi W/o Ramkesh Meena,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None For Respondent(s) : Mr. C.L. Saini HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/03/2022 None present on behalf of the petitioner.
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