Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Smt Matka Devi W/O Ramkesh Meena vs State Of Rajasthan on 5 March, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 18376/2019

                                   Smt Matka Devi W/o Ramkesh Meena,
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. C.L. Saini HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/03/2022 None present on behalf of the petitioner.

List after four weeks.

(INDERJEET SINGH),J CHETNA BEHRANI /59 (Downloaded on 08/03/2022 at 09:17:18 PM) Powered by TCPDF (www.tcpdf.org)