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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(e) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(e)"College" means any college or institution established or maintained by, or, affiliated to, the University and providing courses of study and training or providing for prosecution of research or providing extension education. in Veterinary, Animal and Fishery sciences;