Section 127(1) in The M.P. Factories Rules, 1962

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State of Madhya Pradesh - Subsection

Section 127(1) in The M.P. Factories Rules, 1962

(1)The occupier of every factory carrying of a 'hazardous process' shall arrange to obtain or develop information in the form of Material Safety Data Sheet (MSDS), in respect of every hazardous substance or material handled in the manufacture, transportation and storage in the factory. It shall be accessible upon request to a worker for reference.

(a)Every such Material Safety Data Sheet shall include the following information :-

(i)The identity used on the label;

(ii)Hazardous ingredients of the substances;

(iii)Physical and chemical characteristics of the hazardous substance;

(iv)The physical hazards of the hazardous substances, including the potential for fire, explosion and reactivity;

(v)The health hazards of the hazardous substances including signs and symptoms of explosure, and any medical conditions which are generally recognized as being aggravated by exposure to the substance;

(vi)The primary route(s) of entry;

(vii)The permissible limit's of exposure prescribed in the Second Schedule under Section 41-F of the Act, and in respect of a Chemical not covered by the said Schedule, any exposure limit used or recommended by the manufacturer, importer or occupier;

(viii)Any generally applicable precautions for safe handling and use of the hazardous substance, which are known, including appropriate hygienic practices, protective measures during repairs and maintenance of contaminated equipment, procedures for clean-up of spills and leaks;

(ix)Any generally applicable control measures, such as appropriate engineering, controls, work practices, or use of personal protective equipment;

(x)Emergency and first-aid procedures;

(xi)The date of preparation of the Material Safety Data Sheet, or the last change to it; and

(xii)The name, address and telephone number of the manufacturer, importer, occupier or other responsible party preparing or distributing the Material Safety Data Sheet, who can provide additional information on the hazardous substance and appropriate emergency procedures, if necessary.

(b)The occupier while obtaining or developing a Material Safety Data Sheet in respect of a hazardous substance shall ensure that the information recorded accurately reflects the scientific evidence used in making the hazard determination. If he becomes newly aware of any significant information regarding the hazards of a substance, or ways to protect against the hazards, this new information shall be added in the Material Safety Data Sheet as soon as practicable.

(c)Presto type example of MIDS is as below :

1.	Chemical Identify	Safety Data Sheet
	Chemical Name	Chemical Classification
	Synonyms	Trade Name
	Formula	C.A.S. No.	U.N. No. 1
	Shipping NameCodes/Label
			Hazechem No.
	Regulatedidentification............................................Hazardous WasteI.D. No.
	Hazardous Ingredients	C.A.S. No.	Hazardous Ingredients	C.A.S. No.
	1.2.		3.4.
2.	Physical and chemical data
	Boiling Range/Point	ºC	Physical State	Appearance
	Melting/Freezing Point	ºC	Vapour Pressure @ 35ºC	Odour mm/Hg
	Vapour Density(Air = 1)		Solubility in water @ 30ºC	Others
	Specific GravityWater=1		PH
3.	Fire and Explosion Hazard Data
	Flammability Yes/No	LEL	%Flash PointºC	AutoifnitionºC
	TDG Flammability	UEL	%Flash PointºC
	Explosion Sensitivity to impact	Explosion Sensitivity to State Electricity	Hardous combusion Products
	Hazardous Polymerisation
	Combusitible Liquid	Explosive Material	Corrosive Material
	Flammable Material	Oxidiser	Others
	Pyrophoric Material	Organic Peroxide
4.	Reactivity Data
	Chemical Stability
	Incompatibility with other Material
	Reactivity
	Hazardous Reaction Product
5.	Health hazard Data
	Routes of Entry
	Effects of Exposure Symptoms
	Emergency Treatment
	TLV (ACGIH)	Ppm	MF/m3	STEL	Ppm	mg/m
	Permissible Exposure LimitLoLD2	Ppm	mg/m3	Other	Threshold	mg/m3
	NEPA Hazard Signals	Health	Flammability	Stability	Special
6.	Preventive Measures
	Pennel Protective equipment
	Handling and storage Precautions
7.	Emergency and First aid measures
	Fire	Fire Extinguishing
	Fire	Special procedures
		Unusal Hazards
	Exposure	First Aid Measures
		Antidotes/Dosages
	Spills	Steps to be taken
		Waste disposal method
8.	Additional Information/References


9.	Manufactureer/Suppliers Data
	Contract Person in Emergency
	Name of Firm, Mailing AddressTelephone/TelexNos.Telegraphic Address	Local Bodies involved
		Standard Packing
		Treatment Details/Ref.
		Other

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State of Madhya Pradesh - Subsection

Section 127(1) in The M.P. Factories Rules, 1962