Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] State of Rajasthan - Subsection Section 33A(4) in Govind Guru Tribal University at Banswara Act, 2012 (4)On receipt of such concurrence, the University shall confer the autonomous status on the collage, the institution or the department, as the case may be.
