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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(b) in Gujarat Prohibition Act, 1949

(b)any advertisement or other matter contained in any newspaper, news-sheet, book, leaflet, booklet or other publication printed and published outside the [State] [This word was substituted for the words 'Pre-Reorganisation State of Bombay including the transferred territories', by Bombay 12 of 1959, Section 3.];