- The Registrar may refund any fee paid to hi8m in excess of the amount prescribed or any fee that is unearned.Explanation. - The expression "fee that is unearned" in this rule means fees paid in connection with the registration of the chit agreement of the chit agreement, the filling of a document or other service to be performed by the Registrar where such registration or filling is not actually effected or the service is not actually ended.Chapter-VI Disputes and Arbitration
