Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(7) in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019 7.1.1. The Statutes of the Standalone Institution or the Memorandum of Association, as the case may be empowering it to offer programmes in ODL mode;
