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Union of India - Section

Section 1 in The Charitable Endowments Act, 1890

1. Title, extent and commencement

(1)This Act may be called [The Charitable Endowments Act [For Statement of Objects and Reasons, see Gazette of India, 1898, Pt.V, p. 137; for Report of the Select Committee, see ibid, 1890, Pt. VI,p.37.], 1890.
(2)It extends to the whole of India [***], [* * *] [The words " inclusive of British Baluchistan" omitted by A.O.1948.];and
(3)It shall come into force on the first day of October, 1890.