Section 29(h) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017
(h)steals, conceals, destroys or alters or causes any person to steal, conceal, destroy or alter any computer source code used by the Authority with an intention to cause damage, shall be punishable with imprisonment for a term which may extend to one year and shall also be liable to a fine which shall not be less than one lakh rupees.
