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[Cites 0, Cited by 124] [Entire Act]

Union of India - Section

Section 99 in The Code of Criminal Procedure, 1973

99. Direction, etc. of search-warrants.

- The provisions of sections 38, 70, 72, 74, 77, 78 and 79 shall, so far as may be, apply to all search warrants issued under section 93, section 94, section 95 or section 97.