Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 700] [Entire Act] State of Jharkhand - Subsection Section 700(c) in Bihar Education Code, 1961 (c)Six members shall form quorum. If the President is unable to attend, the members present shall elect a Chairman.
