Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(a) in The Maharashtra Water Conservation Corporation Act, 2000

(a)to inspect and issue directions for implementations of measures, as may be, in respect of all work of water conservation, watershed management, social forestry, executed by the Corporation, including those works which are under the control of local bodies;