Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 275 in The Assam Excise Rules, 2016 275. Classification of liquor. - For Excise purposes all liquor is either country liquor or foreign liquor.The following table indicates the classification of "Liquor" in its various forms:
