Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(f) in The Orissa Veterinary Practitioners Act, 1969

(f)one member to be nominated by the State Government from institutions or organisations dealing with cattle development in the State of Orissa;