Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 27 April, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020
MUKESH KUMAR ..... Appellant
Through: Appellant in person.
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr. K.C. Dubey and Mr. V.K.
Attri, Advocates for R-1.
Mr. Rajesh Kumar, SPC, UOI with Ms.
Ramneet Kaur, Advocate for R-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.04.2023 Learned counsel for Respondent No.3 seeks more time to produce the original files as directed vide order dated 17.02.2023.
It is directed that the said respondent shall ensure that the files are brought to Court on the next date of hearing.
List on 26.07.2023.
JYOTI SINGH, J APRIL 27, 2023/pkv Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:03.05.2023 21:17:18