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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

(1)The land revenue of every field or part thereof, for which an entry exists as banjar jadid/qadim, thur, kallar, reh or sem, ghirmumkin cho or ghairmumkin sand' at the time of coming into force of these rules, shall be remitted with effect from the Rabi harvest following the enforcement of these rules.