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[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(2)(b) in Cantonments Act, 1924

(b)the authority by which such permission may be granted and the conditions to be annexed to the grant of any such permission;
(bb)[ the allotment to a [Boards] [Inserted by Act 7 of 1925, s.12.] of a share of the rents and profits accruing from property entrusted to its management under the provisions of section 116a;]