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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(1)After preparation of the final Jamabandi under Chapter IV, the Collector shall issue, in the manner prescribed in Rule 6, a notice to the Village Officer to deliver possession of all ordinary waste lands in his cultivating possession.