Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 3 in The Medical Termination Of Pregnancy (Amendment) Act, 2002 3. Amendment of section 3.- In section 3 of the principal Act, in sub- section (4), in clause (a), for the word" lunatic", the words" mentally ill person" shall be substituted.
