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[Cites 0, Cited by 0] [Section 3BB(2)] [Section 3BB] [Entire Act]

State of Karnataka - Subsection

Section 3BB(2)(ii) in Karnataka Tax on Entry of Goods Act, 1979

(ii)the dealer liable to pay the amount shall pay interest at the rate of [one and a quarter per cent] of such amount for each month of default; and