Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 23] [Entire Act] Union of India - Subsection Section 23(2) in The National Council For Teacher Education Act, 1993 (2)All moneys belonging to the fund shall be deposited in such banks or invested in such manner as may be decided by the Council.
