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Chattisgarh High Court

Smt. Sarita Shrivas vs Smt. Urvashi Thakur 54 Wps/4621/2019 ... on 26 June, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                    CRMP No. 1293 of 2019

          Smt. Sarita Shrivas Versus Smt. Urvashi Thakur




26/06/2019

Shri Shrawan Agrawal, counsel for the applicant.

Post the matter in the next week along with CrMP No.1289/2019.

Sd/-

Judge (Prashant Kumar Mishra) Barve