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Union of India - Section

Section 29 in National Cadet Corps (Girls Division) Rules, 1949

29. Discharge Certificate.

- [(1) Every Officer of the Girls' Division of the National Cadet Corps on her relinquishment of Commission in the Girls' Division shall be furnished by the Circle Commander with a certificate setting forth :(a)the authority and cause of her relinquishment of Commission;(b)the full period of her service in the Girls' Division; and(c)the date of her relinquishment of Commission.]
(2)[] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97] Every Girl Cadet who is dismissed or discharged from the Girls' Division shall be furnished by her 2[Headmistress or Principal, as the case may be,] with a certificate setting forth :
(a)the authority dismissing or discharging her;
(b)the cause of her dismissal or discharge;
(c)the full period of her service in the Girls' Division; and
(d)the date of dismissal or discharge.