Jharkhand High Court
Partha Chakravorty vs Employees State Insurance Corp on 23 August, 2011
Author: D.N.Patel
Bench: D.N.Patel
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P(S) No.1467 of 2011
Partha Chakravorty ... ... Petitioner
Versus
The Director General, ESIC Headquarters Office
at Delhi & Others ... ... Respondents
------
CORAM: HON'BLE MR. JUSTICE D.N.PATEL
------
For the Petitioner: M/s A.K. Das
For the Respondents: Rajan Raj
-----
02/Dated 23rd August, 2011
1. Counsel for the respondents seeks time to file supplementary counter affidavit so the report given by the Medical Board about petitioner's Colour Blindness can be annexed with the supplementary counter affidavit and placed before this Court.
2. The time, as prayed for, is granted.
3. The matter is adjourned to be listed after two weeks.
(D.N.Patel, J.) s.m.