Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act] Union of India - Subsection Section 5A(1)(b) in Prevention of Corruption Act, 1947 (b)in the presidency-towns of Calcutta and Madras, of as Assistant Commissioner of Police;