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[Cites 0, Cited by 0] [Section 348] [Entire Act]

State of Uttar Pradesh - Subsection

Section 348(8) in Rules under the United Provinces Excise Act, 1910

(8)The licensee shall not allow any person to conduct sale in his licensed premises unless the name of such person has been previously approved by the Collector and endorsed by him on the licence.Note. - (1) No licensee in urban area shall be allowed more than 7 salesman and in rural area more than 4.