Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(45) in Nagaland Municipal Act, 2001 (45)"Trade effluent" includes any liquid, gaseous or solid substance, which is discharged from any premises used for carrying on any industry, operation or process, or treatment and disposal system other than domestic sewage;
