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[Cites 0, Cited by 0] [Section 348] [Entire Act]

Union of India - Subsection

Section 348(13) in The Cantonments Act, 2006

(13)the permission, regulation or prohibition of the use or occupation of any street or place by itinerant vendors or by any person for the sale of articles or the exercise of any calling or the setting up of any booth or stall, and the fees chargeable for such use or occupation;