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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(2) in The West Bengal Primary Education Act, 1973

(2)The decision of the Tribunal under sub-section (2) of section 91 shall be final and no suit or proceeding shall lie in any Court in respect of any matter which has been or may be referred to or has been decided by the Tribunal.'.]]