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Union of India - Section

Section 1770 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

1770.

G.S.R. 1030, dated 22nd June, 1963. - In exercise of the powers conferred by Cls. (a), (b), (c) and (d) of Section 87 read with Section 83 of the Merchant Shipping Act, 1958 (44 of 1958), and in supersession of all previous rules and orders on the subject, the Central Government hereby makes the following rules, namely :-