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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(n) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(n)“recognised occupational therapy qualification” or “recognised physiotherapy qualification” means qualification in occupational therapy or physiotherapy, as the case may be, obtained from recognised institution of Occupational therapy or Physiotherapy registered in Schedule I or Schedule II, respectively;