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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(2) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(2)The Principal Chief Conservator of Forests or the Chief Wildlife Warden shall have the powers to authorize any officers subordinate to them, to exercise such powers for administration and deployment of the force under their superintendence.