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State of Chattisgarh - Section

Section 1 in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

1. Short title, extent and commencement.

(1)These rules may be called the Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007.
(2)They shall come into force from the date of its publication in the official Gazette.