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Union of India - Section

Section 39 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

39. [ Physical or mental defects. [Substituted by G.S.R. 2703, dated 25th November, 1969.]

- If the Examiner of Engineers finds that a candidate is afflicted with deafness or with some other physical or mental infirmity and is satisfied that the degree of infirmity is such as to interfere with the proper performance of the candidate's duties, he shall report the case with full particulars to the Director-General of Shipping [for such action as may be deemed necessary].]]